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State of Goa - Section

Section 110 in The Goa Rehabilitation Board Act, 2006

110. Supply of documents and information to Government.

- The Chairman shall, if so directed by the Government, forward to it a copy of all the papers which were laid before the Board for consideration at any meeting and furnish any return, statement, estimate, statistics or other information regarding any matter under the control of the Board, a report of any such matter and a copy of any documents in charge of the Chairman.