Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 19 March, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA ..... Petitioner
Through: Mr. Anil Kumar Mishra, Mr. Rudra
Dutta, Ms. Manswani Singh and Ms.
Kashui Dutta, Advocates.
versus
STATE OF WEST BENGAL AND ORS ..... Respondents
Through: Mr. Anand Grover, Sr. Advocate with
Ms. Astha Sharma, AOR, Standing
Counsel and Ms. Muskan Surana,
Advocate.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 19.03.2024 At joint request, list on 15.07.2024.
DR. SUDHIR KUMAR JAIN, J MARCH 19, 2024 sk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/03/2024 at 02:47:19