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Delhi High Court - Orders

Parijat Sinha vs State Of West Bengal And Ors on 19 March, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~34
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 3166/2021
                                                PARIJAT SINHA                                                                     ..... Petitioner
                                                                                      Through:                 Mr. Anil Kumar Mishra, Mr. Rudra
                                                                                                               Dutta, Ms. Manswani Singh and Ms.
                                                                                                               Kashui Dutta, Advocates.

                                                                                      versus

                                                STATE OF WEST BENGAL AND ORS                                                     ..... Respondents
                                                                                      Through:                 Mr. Anand Grover, Sr. Advocate with
                                                                                                               Ms. Astha Sharma, AOR, Standing
                                                                                                               Counsel and Ms. Muskan Surana,
                                                                                                               Advocate.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 19.03.2024 At joint request, list on 15.07.2024.

DR. SUDHIR KUMAR JAIN, J MARCH 19, 2024 sk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/03/2024 at 02:47:19