Section 301 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012
301. Seal of the District Special Notary and the Special Notary.
- The several District Special Notaries and the Special Notaries shall use an embossed seal bearing the following inscription "The seal of the District Special Notary of ......... District" or "the Seal of the Special Notary of .................. Sub-District".
