Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(7) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016 (7)The year of account shall be the financial year commencing from the 1st April and ending on the 31st March of the subsequent year.
