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[Cites 0, Cited by 1] [Section 75(6)] [Section 75] [Entire Act]

State of Tamilnadu - Subsection

Section 75(6)(b) in The Tamil Nadu Co-Operative Societies Act, 1983

(b)An appeal under this sub-section shall be made within sixty days from the date of the order appealed against and the competent authority shall follow such procedure as may be prescribed for the disposal of the appeal: