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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 28 in The Oil And Natural Gas Commission Act, 1959

28. Protection of action taken under Act.

No suit, prosecution or other legal proceeding shall lie against the Commission or any member or employee of the Commission for anything which is in good faith done or intended to be done in pursuance of this Act or of any rule or regulation made thereunder.