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Supreme Court - Daily Orders

C. H. Upadhyaya vs State Of Gujarat on 7 January, 2015

Bench: Chief Justice, A.K. Sikri

  ITEM NO.46+69                             COURT NO.1                  SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                  No(s).   36210/2014

  (Arising out of impugned final judgment and order dated 26/09/2014 in
  SCA No. 9079/2009 passed by the High Court of Gujarat at Ahmedabad)

  C. H. UPADHYAYA                                                    Petitioner(s)

                                                VERSUS

  STATE OF GUJARAT & ANR.                                            Respondent(s)
  With
  SLP(C) No.96 of 2015
  (With office report)

  Date : 07/01/2015 These petitions were called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.K. SIKRI

  For Petitioner(s)                Mr. Santosh Krishnan,Adv.

  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Dismissed.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.01.09 16:14:09 IST Reason: