Supreme Court - Daily Orders
C. H. Upadhyaya vs State Of Gujarat on 7 January, 2015
Bench: Chief Justice, A.K. Sikri
ITEM NO.46+69 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36210/2014
(Arising out of impugned final judgment and order dated 26/09/2014 in
SCA No. 9079/2009 passed by the High Court of Gujarat at Ahmedabad)
C. H. UPADHYAYA Petitioner(s)
VERSUS
STATE OF GUJARAT & ANR. Respondent(s)
With
SLP(C) No.96 of 2015
(With office report)
Date : 07/01/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Santosh Krishnan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.01.09 16:14:09 IST Reason: