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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(vi) in The U.P. Blackmarketeer Prisoners Rules, 1979

(vi)Knives, arms, ropes, strings, bamboos, ladders, sticks all materials of whatever description which are capable of being converted into string or rope or chain, any article likely to facilitate escape, or implement of any kind.