Jammu & Kashmir High Court
Mohd. Afzal And Anr vs Mst. Bega Begum And Ors on 23 October, 2024
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Sr.No. 39
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU.
OWP No. 1473/2018
Mohd. Afzal and Anr. .... Petitioner(s)
Through :- Mr. O.P. Thakur, Sr. Advocate with
Mr. O.S. Bandral, Advocate.
V/s
Mst. Bega Begum and Ors. ....Respondent(s)
Through :- None.
Coram: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
23.10.2024.
Await appearance of learned counsel for the respondents. He is directed to appear and assist this Court on the next date of hearing.
List on 18.11.2024.
(Moksha Khajuria Kazmi) Judge Jammu:
23.10.2024 Neha-1 Neha Kumari 2024.10.24 15:40 I attest to the accuracy and integrity of this document