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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(3) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

(3)The non-official members of a local level committee shall continue to work for a period of three years from the date of its constitution or till such time it is reconstituted by the Board. The Chairperson of the Committee, can co-opt any other officer in the district as its member.