Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(2) in Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979 (2)If the licence fee is paid by the 10th day of the month the licensee shall be entitled to a rebate of Rs. 5/-.
