Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

14. Chief Executive Officer.

- The Commissioner of Department of Tourism, immediately before the date of notification of these rules, shall be the first Chief Executive Officer of the Authority.