Delhi High Court - Orders
Kiranjit Gujral & Ors vs Paminder Gujral & Ors on 17 October, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul
$~S-38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 89/2023
KIRANJIT GUJRAL & ORS. ..... Appellants
Through: None
versus
PAMINDER GUJRAL & ORS. ..... Respondents
Through: Mr. Arun Bhardwaj, Senior Advocate
along with Mr. Karan Nagrath, Ms.
Nupur Kumar, Mr. Ambuj Tiwari and
Ms. Muskan Nagpal, Advocates.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 17.10.2023 CM APPL. 54049/2023 (filed by the respondents for Condonation of delay in filing reply to the appeal), CM APPL. 54050/2023 (filed by the respondents for Condonation of delay in filing reply to the application for stay) & CM APPL. 54053/2023 (filed by the respondents for clarification) Issue notice to the non-applicants/appellants, by all permissible modes, including dasti, as well as, through electronic mail, if available and through counsel, who have entered appearance on their behalf, as well, returnable on 18.10.2023.
SIDDHARTH MRIDUL, J ANISH DAYAL, J OCTOBER 17, 2023/rs Click here to check corrigendum, if any FAO(OS) 89/2023 Page 1 of 1 This is a digitally signed order.
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