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Delhi High Court - Orders

Kiranjit Gujral & Ors vs Paminder Gujral & Ors on 17 October, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul

                                    $~S-38
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           FAO(OS) 89/2023

                                                KIRANJIT GUJRAL & ORS.                  ..... Appellants
                                                             Through: None
                                                             versus
                                                PAMINDER GUJRAL & ORS.                  ..... Respondents
                                                             Through: Mr. Arun Bhardwaj, Senior Advocate
                                                                        along with Mr. Karan Nagrath, Ms.
                                                                        Nupur Kumar, Mr. Ambuj Tiwari and
                                                                        Ms. Muskan Nagpal, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                                HON'BLE MR. JUSTICE ANISH DAYAL
                                                             ORDER

% 17.10.2023 CM APPL. 54049/2023 (filed by the respondents for Condonation of delay in filing reply to the appeal), CM APPL. 54050/2023 (filed by the respondents for Condonation of delay in filing reply to the application for stay) & CM APPL. 54053/2023 (filed by the respondents for clarification) Issue notice to the non-applicants/appellants, by all permissible modes, including dasti, as well as, through electronic mail, if available and through counsel, who have entered appearance on their behalf, as well, returnable on 18.10.2023.

SIDDHARTH MRIDUL, J ANISH DAYAL, J OCTOBER 17, 2023/rs Click here to check corrigendum, if any FAO(OS) 89/2023 Page 1 of 1 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 23:02:30