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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(e) in Tamil Nadu Timber Transit Rules, 1968

(e)Each cart or other vehicle carrying timber shall be covered by a separate permit in Form I or Form II, as the case may be. In no circumstances shall one permit be issued or used for more than one cart or other vehicle.