Central Administrative Tribunal - Jodhpur
Smt Manisha Ramdev vs M/O Railway on 2 December, 2023
CENTRAL ADMINISTRATIVE TRIBUNAL JODHPUR Order Sheet Item no.: 43 O.A./317/2018 (JODHPUR) [ SELECTION / PROMOTION ] Court No.: 1 No of Adjournment: 26 Order Dated: 02/12/2023 SMT MANISHA RAMDEV Vs M/O RAILWAY For Applicant(s) Advocate : Mr. Binja Ram Jajra.
For Respondent(s) Advocate : Mr. Rameshwar Dave.
Order of The Tribunal Counsel for the respondents filed a sealed cover envelope containing the result of the applicant for the post of Ticket Examiner against LDCE quota. After unsealing the cover, it is discovered that the applicant has not cleared the examination as her name does not appear in the merit list. Therefore, this OA is disposed of with keeping open the issue whether the course of BAP is equivalent to 12th from Vardhaman Senior Secondary Examination or not.
Amit Sahai Rameshwar Vyas Member (A) Member (J) /sv/