Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Goa - Subsection Section 81(j) in The Goa, Housing Board Act, 1968 (j)all sums, if any, which the Government directs under sub-section (2) of section 84 to be credited to the capital account; and
