Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 2] [Entire Act] Union of India - Subsection Section 2(14) in Motor Vehicles Act, 1939 (14)[ "medium goods vehicle" means any goods vehicle, other than a light motor vehicle, heavy goods vehicle or road-roller; [Substituted by Act 47 of 1978, section 2(w.e.f. 16-1-1979).]
