Supreme Court - Daily Orders
Prahitha Construction Private Limited vs Union Of India on 21 August, 2020
Bench: Arun Mishra, B.R. Gavai, Krishna Murari
ITEM NO.13 Court 3 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 795/2020
PRAHITHA CONSTRUCTION PRIVATE LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.66873/2020-EXEMPTION FROM FILING
AFFIDAVIT)
Date : 21-08-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Ms. Rashmi Deshpande, Adv.
Mr. Sahil Narang, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to transfer the matter from the High Court to this Court due to pendency of similar special leave petition before this Court.
We find no ground to entertain this transfer petition. The same is, accordingly, dismissed.
(GULSHAN KUMAR ARORA) (R.S. NARAYANAN)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2020.08.24
16:20:45 IST
Reason: