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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Mizoram - Subsection

Section 18(2) in Mizoram Animal (Control & Taxation) Act, 2014

(2)keeps animals in any premises in contravention of the provisions of this Act, shall be punished with a fine which may extend to two hundred rupees and for every subsequent offence with a fine of three hundred rupees in each case of such subsequent offence.