Section 52 in The Rajasthan Municipalities (Election) Rules, 1994
52. Postponement of poll in emergencies.
- The State Election Commission may, for sufficient cause to be recorded in writing, postpone the date or extend the period fixed for polling in case of emergencies such as disturbance of the public peace, natural calamity etc. Where a poll is so postponed, the State Election Commission shall endeavour to conduct the poll as soon as practicable.
