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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(1)(c) in The Baba Farid University of Health Sciences Act, 1998

(c)the degree, diplomas, certificates and other academic distinctions to be awarded by the University, the qualifications for the same, and the procedure to be adopted for granting and obtaining of the same;