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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(h) in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

(h)"Proceedings" shall mean and include proceedings of all nature that the commission may hold in the discharge of its function under the Act.