Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 60] [Entire Act] State of Karnataka - Subsection Section 60(7) in The Karnataka Value Added Tax Act, 2003 (7)Subject to the provisions of Section 66, every order passed under this Section shall be final.
