Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 6 in The Indian Forest (Control over Forests and lands (Not belonging to Government) (Bombay Area) Rules, 1950 6. Form of notice under sub-section (1) of section 36. - A notice under sub-section (1) of section 36 shall be in Form II.
