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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(5) in Rajasthan River Basin and Water Resources Planning Act, 2015

(5)A member specified at clause (xiii) of sub-section (2) may resign his office by a notice in writing submitted thirty days in advance to the Chairperson of the Council.