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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Karnataka - Subsection

Section 117(1)(c) in Karnataka Panchayat Raj Act, 1993

(c)[ The Adhyaksha and Upadhyaksha of the interim Grama Panchayat and the members of the Standing Committee shall be elected in the manner provided in this Act, within one month from the specified date; [Clause (c) (d) substituted by Act 29 of 1997 w.e.f. 20.10.1997.]