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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(2)(a) in Uttar Pradesh Muslim Waqfs Act, 1960

(a)[* * *] [Omitted by section 7 of U. P. Act No. 11 of 1974.];