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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(6) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(6)to grant scholarships, prizes and medals to students of institutions affiliated to the Parishad who are meritorious or stipends to students who are poor and deserving; and with the sanction of the State Government, to grant to students scholarship for research or special study in any institution that the Parishad may think fit, whether in India or abroad and to endow chairs of Ayurvedic system of medicine in institutions affiliated to the Parishad;