Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 36] [Entire Act] State of Tamilnadu - Section Section 3 in Tamil Nadu Town and Country Planning Act, 1971 3. Appointment of Director of Town and Country Planning and other officers. - The Government shall appoint a Director of Town and Country planning and such number of officers as they think fit.
