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Himachal Pradesh High Court

Rahul Sharma vs . State Of H.P. & Others on 8 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Rahul Sharma vs. State of H.P. & others .

Cr.MMO No. 395 of 2023 08.05.2023 Present: Mr. Ankit Dhiman, Advocate, for the petitioner.

Mr. B. N. Sharma, Addl. A.G., for the respondents.

More time sought to file reply. Be filed on or before the next date.

List on 22.5.2023.

(Satyen Vaidya) Judge 8th May, 2023 (kck) ::: Downloaded on - 08/05/2023 20:43:53 :::CIS