Supreme Court - Daily Orders
R. Vijay Kumar vs State Of Karnataka And Others. on 23 September, 2015
Bench: Vikramajit Sen, Abhay Manohar Sapre
CHAMBER MATTER COURT NO.11 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2864-2866/2015 In SLP(C) No.8879-8881/2015
R. VIJAY KUMAR Petitioner(s)
VERSUS
STATE OF KARNATAKA AND OTHERS. Respondent(s)
(With office report)
Date : 23/09/2015 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
By circulation
For Respondent(s)
UPON perusing papers counsel the Court made the following
O R D E R
The Review Petitions are dismissed in terms of the signed order.
(USHA BHARDWAJ) (SAROJ SAINI)
AR-CUM-PS COURT MASTER
Signed order is placed on the file. Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.09.24 14:11:21 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C.) Nos.2864-2866 OF 2015 IN SPECIAL LEAVE PETITION (C) Nos.8879-8881 of 2015 R. Vijay Kumar ..Petitioner(s) Versus State of Karnataka & Ors. ..Respondent(s) O R D E R Having carefully perused the Petitions for review and the papers annexed in support thereof, we do not find any error apparent on the face of the record warranting reconsideration of the Order impugned.
The Review Petitions are, accordingly, dismissed.
......................J. (VIKRAMAJIT SEN) .....................J. (ABHAY MANOHAR SAPRE) NEW DELHI, SEPTEMBER 23, 2015.