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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(e) in The Maharishi Dayanand University Act, 1975

(e)to receive gifts, donations or benefactions from the Government and to receive gifts, donations and transfers of moveable or immovable property from transfers, donors, testators as the case may be;