Himachal Pradesh High Court
Agya Ram vs . Kamla Devi & Ors. on 19 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Agya Ram vs. Kamla Devi & ors.
.
Civil Revision No. 69 of 2018.
19.07.2022 Present: Mr. Paresh Sharma, Advocate, for the petitioner.
Mr. Dinesh Bhanot, Advocate, for respondents No. 1 and 2. Mr. Mukesh Sharma, Advocate, for respondents No. 3 to 8.
Judge, Panchjkula to As per report of Registry, response of the learned District r the reminder issued for service of respondent No. 15 is still awaited. Be awaited for further two weeks.
Last opportunity of three weeks is granted to the learned counsel for the petitioner to file application for bringing on record the LRs of deceased respondent No. 1, failing which this Court shall have no option but to dismiss the petition for non prosecution.
July 19, 2022 (Sandeep Sharma),
(PK) Judge.
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