Bombay High Court
Siddhant Batra vs The Director, Indian Institute Of ... on 19 November, 2020
Bench: S. S. Shinde, Madhav J. Jamdar
Digitally signed
Laxmikant by Laxmikant G.
G. Chandan (11) wpl-6536.20.odt
Date: 2020.11.19
Chandan 19:46:34 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL APPELLATE JURISDICTION
WRIT PETITION LODGING NO.6536 OF 2020
Siddhant Batra : Petitioner.
Versus
The Director
Indian Institute of Technology (IIT)
Bombay and ors. : Respondents.
Mr. Nikhil Sakhardande, Senior Advocate, a/w Mr. Pralhad Paranjape, Mr. Kunal Kanungo, Mr. Manish Kelkar and Mr. Rahul Punjabi i/by Mr. S Venkaateshwar for the Petitioner.
Mr. Arsh Misra i/by M V Kini & Co. for Respondent Nos.1 to 3.
CORAM : S. S. SHINDE,
MADHAV J. JAMDAR, JJ
(VACATION COURT)
DATE : 19th NOVEMBER 2020
P.C.
1 Mr. Nikhil Sakhardande, the learned counsel appearing for the
Petitioner submits that the Petitioner is satisfied in case the Respondents treat this Petition as a representation of the Petitioner, and takes a final decision on it before 21/11/2020.
2 The learned counsel appearing for the Respondents on instructions submits that the Respondents would consider this Petition as a representation of the Petitioner and will take a final decision on it before 21/11/2020. Statement accepted.
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3 We direct the Respondents to treat this Petition as a representation
of the Petitioner and take a final decision on the same as expeditiously as possible however on or before 21/11/2020.
4 List the Petition before Regular Court as per assignment on 23/11/2020. In case, the Regular Court as per assignment is not available, liberty to move is granted after giving notice to the Respondents. 5 This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or e-mail of a digitally signed copy of this order.
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