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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(xix) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(xix)to accept on behalf of the University trusts, bequests, donations and transfers of movable and immovable property to the University;