Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act] State of Maharashtra - Subsection Section 92(1)(c) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 (c)discharge all duties imposed and exercise all powers conferred on him by or under the Act and the rules and bye-laws made thereunder;