Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -3 vs Escorts Heart Institute And Research ... on 26 February, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1023/2019
THE PR. COMMISSIONER OF INCOME TAX -3
..... Appellant
Through: Mr. Aseem Chawla, Sr.SC with
Ms. Pratishtha Chaudhary and
Mr. Aditya Gupta, Advs.
Versus
ESCORTS HEART INSTITUTE AND RESEARCH CENTRE
..... Respondent
Through: Mr. Parag P. Tripathi, Sr. Adv.
with Mr. Simran Mehta, Adv.
14
+ ITA 1026/2019
THE PR. COMMISSIONER OF INCOME TAX -3
..... Appellant
Through: Mr. Aseem Chawla, Sr.SC with
Ms. Pratishtha Chaudhary and
Mr. Aditya Gupta, Advs.
Versus
ESCORTS HEART INSTITUTE AND RESEARCH CENTRE
..... Respondent
Through: Mr. Parag P. Tripathi, Sr. Adv.
with Mr. Simran Mehta, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 26.02.2024 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/02/2024 at 22:37:00 On the request of Mr. Chawla, learned counsel appearing for the appellant, let the matters be called again on 21.03.2024.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
FEBRUARY 26, 2024/p This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/02/2024 at 22:37:00