Madhya Pradesh High Court
Suresh Pachouri vs Shri Surendra Patwa on 5 April, 2019
1 EP-22-2019 The High Court Of Madhya Pradesh EP-22-2019 (SURESH PACHOURI Vs SHRI SURENDRA PATWA) 3 Jabalpur, Dated : 05-04-2019 As prayed by Shri Bhoopesh Tiwari, learned counsel for the petitioner, list after a week.
(J. P. GUPTA) JUDGE tarun Digitally signed by TARUN KUMAR SALUNKE Date: 05/04/2019 14:11:56