Delhi High Court - Orders
Shyamji Srivastava & Another vs The Executive Engineer-M-311 Of P.W.D. ... on 1 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4388/2010
SHYAMJI SRIVASTAVA & ANOTHER ..... Petitioners
Through: Mr. Dinesh Kumar, Advocate along
with petitioners in person
versus
THE EXECUTIVE ENGINEER-M-311 OF P.W.D. & OTHERS
..... Respondents
Through: Mr. Vivekanand Mishra, Sr. Panel
Counsel for R-2/CPWD
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 01.09.2023 REVIEW PET. 180/2023 Issue fresh notice to respondents no. 1 and 3 through all permissible modes on filing PF within one week.
List on 9th November, 2023.
CHANDRA DHARI SINGH, J SEPTEMBER 1, 2023 gs/ms Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:31:30