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State of Odisha - Section

Section 6 in The Orissa Communal Offenders (Conditions of Detention) Order, 1995

6. Furniture.

(1)Every detenu shall be furnished at Government cost with a bedstead, mosquito poles, a mosquito net, a stool and set of pegs to keep his clothing on.
(2)The detenus of Special Division may be given writing table and a chair, if these items of furniture are available in stock in the jail.