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Calcutta High Court (Appellete Side)

Sarada Himghar & Ors vs State Bank Of India & Ors on 5 December, 2016

Author: Jyotirmay Bhattacharya

Bench: Jyotirmay Bhattacharya

                             1


05.12.2016
.                      C. O. 2493 of 1994
  Sl.No.9
 Ct. No.14.
    dc.

                            Sarada Himghar & Ors.
                                   versus
                           State Bank of India & Ors.




Seen the office report dated 17th October, 2016.

None appears for the petitioners when the matter is called on.

Since the petitioners are not taking any effective step in this matter despite service of Administrative Notices upon some of them, we are of the view that the petitioners have lost interest in this matter. The revisional application is, thus, dismissed for non-prosecution.

(JYOTIRMAY BHATTACHARYA, J.) ( ISHAN CHANDRA DAS, J. )