Section 33(a) in The Bihar Jail Service Rules, 1953
(a)All officers directly recruited shall have to undergo through training in the management of a Jail. During the period of training which shall be for a period of one year, the officers shall ordinarily be attached to a Central Jail under a whole time Superintendent. They shall be trained in the duties of Assistant Jailors, Jailors, Deputy Superintendents and Superintendents. The Inspector-General of Prisons shall deliver a course of twelve lectures on such subject as the general principles underlying Penology and reformation of offenders, internal economy of prisons and the maintenance of discipline.
