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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(5) in New Town Kolkata Planning Area (Building) Rules, 2014

(5)in the case of any air-conditioned building, the height of any habitable room shall not be less than 2.40 m. measured from the surface of the floor to the underside of any slab or false ceiling as the case may beProvided that in case of any pitched roof, the average height shall not be less than 2.75 m and the minimum height at eaves level shall not be less than 2.10 m.C) Kitchen: