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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 70(3) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(3)The application received under section 70 (1) for grant or renewal of licence may be accepted or rejected in the cause and manner mutatis mutandis to Section 68(3).