Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(ee) in The West Bengal Motor Vehicles Rules, 1989

(ee)shall not allow any explosives or dangerous or inflammable substances to be carried in the vehicle either personally luggaged or in the cargo.