Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 266] [Entire Act] State of Kerala - Subsection Section 266(2) in Kerala Panchayat Raj Act, 1994 (2)Such registration shall be renewed annually and the application shall be made to the Village Panchayat in the prescribed manner along with fee.]
