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State of Odisha - Section

Section 28 in The Orissa Dental Council Rules, 1969

28.

On receipt of official notice of the election of a member the President shall inform the State Government of the same for publication in the Orissa Gazette. The notification publishing the names of members elected or nominated, as the case may be, shall be read out by the President and the members shall thereafter introduce themselves to the President.Chapter-III Meeting of the State Council