Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99A(1)] [Section 99A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 99A(1)(a) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(a)any newspaper, or book as defined in the Press and Publications Act No. 1 of 1989 ; or