Punjab-Haryana High Court
Krishna Devi And Others vs State Of Haryana And Others on 4 October, 2010
Bench: Jasbir Singh, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No. 6960 of 2010 (O&M)
Date of decision: 04.10.2010
Krishna Devi and others
..... PETITIONERS
VERSUS
State of Haryana and others
..... RESPONDENTS
CORAM:HON'BLE MR. JUSTICE JASBIR SINGH
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Sanjay Verma, Advocate,
for the petitioners .
Ms. Palika Monga, DAG, Haryana,
for respondents No. 1 to 3 and 5.
None for respondent No. 4.
Mr. Sandeep Goyal, Advocate,
for Mr. Jagdish Manchanda, Advocate,
for respondent No. 6.
Mr. Puneet Jindal, Advocate,
for respondents No. 7 to 9.
Mr. Sanjay Vashisth, Advocate,
for respondent No. 10.
***
Jasbir Singh, J. (Oral)
For order see CWP No. 4623 of 2010 (O&M) titled as Alka Sharma and another vs. State of Haryana and others.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE October 04, 2010 pj