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Punjab-Haryana High Court

Krishna Devi And Others vs State Of Haryana And Others on 4 October, 2010

Bench: Jasbir Singh, Augustine George Masih

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                    CWP No. 6960 of 2010 (O&M)

                                    Date of decision: 04.10.2010

Krishna Devi and others

                                                ..... PETITIONERS
                          VERSUS


State of Haryana and others
                                                ..... RESPONDENTS


CORAM:HON'BLE MR. JUSTICE JASBIR SINGH
      HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH


Present:    Mr. Sanjay Verma, Advocate,
            for the petitioners .

            Ms. Palika Monga, DAG, Haryana,
            for respondents No. 1 to 3 and 5.

            None for respondent No. 4.

            Mr. Sandeep Goyal, Advocate,
            for Mr. Jagdish Manchanda, Advocate,
            for respondent No. 6.

            Mr. Puneet Jindal, Advocate,
            for respondents No. 7 to 9.

            Mr. Sanjay Vashisth, Advocate,
            for respondent No. 10.
                   ***

Jasbir Singh, J. (Oral)

For order see CWP No. 4623 of 2010 (O&M) titled as Alka Sharma and another vs. State of Haryana and others.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE October 04, 2010 pj