Patna High Court - Orders
Daya Nand Jha & Ors vs Ram Krishna Jha @ Bangat Jha & on 18 December, 2009
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
C.R. No.845 of 2007
DAYA NAND JHA & ORS
Versus
RAM KRISHNA JHA @ BANGAT JHA & ORS.
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3. 18.12.2009. Heard Mr. Shashi Nath Jha, learned counsel for the petitioner.
Issue notice to the opposite parties in limitation as well as admission matter under ordinary process as well registered cover with A/D, for which requisites etc. must be filed within one week after X-Mass holidays, failing which this application shall stand rejected without further reference to the Bench.
( Dr. Ravi Ranjan, J. ) dk